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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Infrastructure Development Rules, 2012

(3)Upon satisfying himself that the release is in accordance with the Board's approval and the conditions laid down in the Concession Agreement, the CEO shall recommend to the Government the release of funds to the sponsoring agency or the Lead Financial Institution or the Concessionaire, as the case may be;