Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] Union of India - Subsection Section 31(1)(a) in The Limited Liability Partnership Act, 2008 (a)such partner or employee of a limited liability partnership has provided useful information during investigation of such limited liability partnership; or