Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Antrix Coporation Ltd vs Devas Multimedia Private Limited on 6 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~12
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      O.M.P.(COMM) 11/2021
                                             ANTRIX COPORATION LTD.                  ..... Petitioner
                                                          Through: Mr.N. Venkataraman, ASG with
                                                                   Mr.Ajay Bhargava, Mr. Arvind Ray,
                                                                   Mr. Vansha S. Suneja, Mr. Karan
                                                                   Gupta and Mr. V. Chandrashekara
                                                                   Bharathi, Advocates.
                                                          versus

                                             DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
                                                         Through: Mr.Aubert Sebastian, Mr.Prakshal
                                                                  Jain and Ms.Angelika Awasthi,
                                                                  Advocates for Devas through its
                                                                  liquidator.

                                                                             Mr.Suhail Dutt, Sr. Advocate with
                                                                             Ms.Anuradha Dutt, Mr.Lynn Pereira,
                                                                             Ms.Ekta Kapil, Ms.Priyanka M.P.,
                                                                             Mr.Chaitanya Kaushik, Mr.Amber
                                                                             Bhushan and Ms.Shivangi Sud,
                                                                             Advocates for impleading applicant.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                              ORDER

% 06.05.2022

1. Arguments heard in part.

2. List for further hearing on 9th May, 2022 at 2.30 PM.

SANJEEV SACHDEVA, J MAY 6, 2022/PB Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:08.05.2022 Signing Date:08.05.2022 18:48:16 18:26 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.