Delhi High Court - Orders
Antrix Coporation Ltd vs Devas Multimedia Private Limited on 6 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(COMM) 11/2021
ANTRIX COPORATION LTD. ..... Petitioner
Through: Mr.N. Venkataraman, ASG with
Mr.Ajay Bhargava, Mr. Arvind Ray,
Mr. Vansha S. Suneja, Mr. Karan
Gupta and Mr. V. Chandrashekara
Bharathi, Advocates.
versus
DEVAS MULTIMEDIA PRIVATE LIMITED ..... Respondent
Through: Mr.Aubert Sebastian, Mr.Prakshal
Jain and Ms.Angelika Awasthi,
Advocates for Devas through its
liquidator.
Mr.Suhail Dutt, Sr. Advocate with
Ms.Anuradha Dutt, Mr.Lynn Pereira,
Ms.Ekta Kapil, Ms.Priyanka M.P.,
Mr.Chaitanya Kaushik, Mr.Amber
Bhushan and Ms.Shivangi Sud,
Advocates for impleading applicant.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 06.05.2022
1. Arguments heard in part.
2. List for further hearing on 9th May, 2022 at 2.30 PM.
SANJEEV SACHDEVA, J MAY 6, 2022/PB Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:08.05.2022 Signing Date:08.05.2022 18:48:16 18:26 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.