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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(f) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

(f)shooting at-
(i)any big game other than carnivora,
(ii)any small game other than ducks, geese, snipe and porcupine from a fixed position near water or a salt lick or near a path leading to water or salt lick : provided it is not in the course of an organised beat.