Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (2)All members of the Senate, other than those in an ex-officio capacity, shall serve as members for a tenure of two years from the date of their nomination.
