Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 685] [Article 39] [Constitution] Constitution Subarticle Article 39(b) in Constitution of India (b)that the ownership and control of the material resources of the community are so distributed as best to sub serve the common good;