Karnataka High Court
Parody Mvb County Owners Association vs Karnataka State Pollution on 5 December, 2017
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
-1-
WP No.40443/2017
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF DECEMBER 2017
PRESENT
THE HON'BLE MR. H.G.RAMESH
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
WRIT PETITION NO.40443/2017 (GM-POL)
BETWEEN:
PARODY MVB COUNTY OWNERS ASSOCIATION
HAVING ITS ADDRESS AT NO.384/343/347/11/2A
NEAR ANJANEYA TEMPLE, VIJAYA BANK LAYOUT
BANGALORE - 560 076
REPRESENTED BY ITS JOINT SECRETARY
MR. KUMAR ANNASAHEB PATIL ...PETITIONER
(BY SRI SHIVAKUMAR, ADVOCATE)
AND:
1. KARNATAKA STATE POLLUTION
CONTROL BOARD (KSPCB)
REPRESENTED BY ITS MEMBER SECRETARY
"PARISARA BHAVAN", #49, 4TH & 5TH FLOOR
CHURCH STREET, BANGALORE - 560 001
2. BANGALORE WATER SUPPLY
& SEWAGE BOARD (BWSSB)
REPRESENTED BY ITS CHAIRMAN
"CAUVERY BHAVAN", 1ST FLOOR
K.G.ROAD, BENGALURU - 560 009
3. CENTRAL POLLUTION CONTROL BOARD (CPCB)
HAVING ITS ZONAL OFFICE AT
1ST & 2ND FLOORS, NISARGA BHAVAN
A-BLOCK, THIMMAIAH MAIN ROAD
7TH D CROSS, SHIVANAGAR
-2-
WP No.40443/2017
BENGALURU - 560 079
REPRESENTED BY SCIENTIST
"E" & INCHARGE ...RESPONDENTS
(BY SRI GURURAJ JOSHI, ADVOCATE FOR R1;
SRI KEMPANNA, ADVOCATE FOR R2;
SRI L.MAHESH, ADVOCATE FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT
RESPONDENT NO.1 TO COMPLETELY WITHDRAW THE
NOTIFICATION ISSUED TO THE PETITIONER FOR NOT INSTALLING
STP IN THEIR RESPECTIVE APARTMENT AND ETC.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE ACTING CHIEF JUSTICE
MADE THE FOLLOWING:
ORDER
Ag.CJ (Oral):
Learned Counsel appearing for the petitioner seeks leave to withdraw the writ petition with liberty to the petitioner to reply to the notice dated 30.06.2017 bearing No.PCB/RO/BOM/EO/DEO/2017-18/649 (Annexure-B) issued by respondent No.1 within a week from today. Leave and liberty sought for is granted. The writ petition is accordingly disposed of.
Petition disposed of.
Sd/-
ACTING CHIEF JUSTICE Sd/-
JUDGE KSR