Section 3(2)(b) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

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Union of India - Subsection

Section 3(2)(b) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

(b)every person who is assessable under the Income- tax Act in respect of the total income of an individual, or a Hindu undivided family or a trustee specified in clause (a).

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Union of India - Subsection

Section 3(2)(b) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974