Supreme Court - Daily Orders
Justice K.S.Puttaswamy(Retd) vs Union Of India on 9 May, 2018
Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan
WP(C)No.494/12 etc.etc. 1
ITEM NO.501 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).494/2012
JUSTICE K.S.PUTTASWAMY(RETD) AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
([ FOR FURTHER HEARING ]IA No.141212/2017-impleading party and IA
No.141215/2017-CLARIFICATION/DIRECTION and IA
No.5311/2018-impleading party and IA
No.5312/2018-CLARIFICATION/DIRECTION and IA
No.5890/2018-INTERVENTION APPLICATION and IA
No.10105/2018-INTERVENTION APPLICATION and IA
No.10355/2018-impleading party and IA No.13628/2018-impleading
party and IA No.24406/2018-INTERVENTION APPLICATION)
WITH T.C.(C) No.151/2013 (XVI-A)
T.C.(C) No.152/2013 (XVI-A)
W.P.(C) No.833/2013 (PIL-W)
W.P.(C) No.829/2013 (PIL-W)
(and IA No.22171/2018-INTERVENTION APPLICATION and IA
No.22174/2018-PERMISSION TO APPEAR AND ARGUE IN PERSON)
T.P.(C) No.1797/2013 (XVI-A)
W.P.(C) No.932/2013 (PIL-W)
T.P.(C) No.1796/2013 (XVI-A)
CONMT.PET.(C) No.144/2014 In W.P.(C) No.494/2012 (PIL-W)
T.P.(C) No.313/2014 (XVI-A)
T.P.(C) No.312/2014 (XVI-A)
SLP(Crl) No.2524/2014 (II-A)
W.P.(C) No.37/2015 (PIL-W)
W.P.(C) No.220/2015 (PIL-W)
CONMT.PET.(C) No.674/2015 In W.P.(C) No.829/2013 (PIL-W)
T.P.(C) No.921/2015 (XVI-A)
CONMT.PET.(C) No.470/2015 In W.P.(C) No.494/2012 (PIL-W)
W.P.(C) No.231/2016 (PIL-W)
(FOR ON IA 1/2016( DIRECTION) FOR ON IA 2/2016(PERMISSION TO
AMEND WRIT PETITION AND RAISING ADDTIONAL GROUNDS)
CONMT.PET.(C) No.444/2016 In W.P.(C) No.494/2012 (PIL-W)
CONMT.PET.(C) No.608/2016 In W.P.(C) No.494/2012 (PIL-W)
W.P.(C) No.797/2016 (PIL-W)
(FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
FOR [DIRECTIONS] ON IA 5/2017
Signature Not Verified
Digitally signed by
FOR STAY APPLICATION ON IA 6/2017)
ASHWANI KUMAR
Date: 2018.05.09
CONMT.PET.(C) No.844/2017 In W.P.(C) No.494/2012 (PIL-W)
18:09:37 IST
Reason:
W.P.(C) No.342/2017 (PIL-W)
(FOR INTERIM PRAYERS FOR GRANT OF INTERIM RELIEF ON IA 1/2017 and
IA No.129017/2017-impleading party and IA
WP(C)No.494/12 etc.etc. 2
No.129021/2017-CLARIFICATION/DIRECTION and IA
No.129027/2017-impleading party and IA
No.129032/2017-CLARIFICATION/DIRECTION and IA
No.1551/2018-impleading party and IA No.6537/2018-INTERVENTION
APPLICATION and IA No.6666/2018-INTERVENTION APPLICATION)
W.P.(C)No.372/2017
W.P.(C) No.841/2017 (X)
(FOR ADMISSION and IA No.119235/2017-AMENDMENT OF THE PETITION)
W.P.(C) No.1058/2017 (PIL-W)
W.P.(C) No.966/2017 (PIL-W)
(FOR ADMISSION and IA No.102155/2017-GRANT OF INTERIM RELIEF)
W.P.(C) No.1014/2017 (PIL-W)
(FOR ADMISSION and I.R. and IA No.107091/2017-GRANT OF INTERIM
RELIEF and IA No.122999/2017-impleading party)
W.P.(C) No.1002/2017 (PIL-W)
W.P.(C) No.1056/2017 (X)
(and IA No.6196/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
CONMT.PET.(C) No.34/2018 in W.P.(C) No.1014/2017 (PIL-W)
(In W.P.(C)No.1014/2017, For admission Contempt. Pet.(C)no.34/2018
is to be shown in W.P..(C)No.1014/2017)
Date : 09-05-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
(In WP(C) 833/13) Ms.Vrinda Bhandari, Adv.
Mr.Gautam Bhatia, Adv.
Mr.N.Sai Vinod, Adv.
Mr.Shadan Farasat, AOR
In WP(C)1056/17 Ms.Vrinda Bhandari, Adv.
Mr.Gautam Bhatia, Adv.
Mr.N.Sai Vinod, Adv.
Mr.T.V.S. Raghavendra Sreyas, AOR
In WP(C)829/13, Mr.Shyam Divan, Sr. Adv.
WP(C)220/15, Mr.Pratap Venugopal, Adv.
Cont.Pet.(C) Ms.Surekha Raman, Adv.
674/15 & WP(C) Mr.Prasanna S., Adv.
797/16 Mr.Anuj Sarma, Adv.
Ms.Niharika, Adv.
Mr.Udayaditya Banerjee, Adv.
Ms.Kanika Kalaiyarasan, Adv.
for M/s.K J John and Co., Advs. [AOR]
WP(C)No.494/12 etc.etc. 3
In WP(C)932/13 Mr.Shyam Diwan, Sr.Adv.
& Conmt.Pet.(C) Dr.Abhishek Atrey, AOR
No.470/15 Ms.Vidyottma, Adv.
Mr.Gopal Subramanium, Sr.Adv.
Ms.Aishwarya Bhati, AOR
Mr.Pavan Bhushan, Adv.
Mr.Hitesh Kumar Saini, Adv.
Mr.Jayavardhan Singh, Adv.
Mr.Vivek Raja, Adv.
Mr.Prateek Chadha, Adv.
Mr.Talha Abdul Rahman, Adv.
Ms.Hima Lawrence, Adv.
Mr.Anando Mukherjee, AOR
Mr.Apar Gupta, Adv.
Mr. Rahul Narayan, AOR
Mr.Nappinai N.S., Adv.
Ms.Ananya Ghosh, Adv.
Ms.Bhabna Das, Adv.
Mr.Shashwat Goel, Adv.
Mr.Anand Kr.Sethi, Adv.
In WP(C)No.494/12 Mr.Anish Kumar Gupta, AOR
Mr.Avdhesh Kr.Singh, Adv.
Ms.Deepshikha Bharti, Adv.
Ms.Rita Gupta, Adv.
Ms.Harsha, Adv.
Mr.Prashant Bhushan, AOR
In WP(C)No.231/16 Mr.Muhammad Ali Khan, Adv.
Mr.Vikramaditya Singh, Adv.
Mr.R.V.Prabhat, Adv.
Mr.Gaurav Gupta, Adv.
Mr.Abishek Jebraj, Adv.
Mr.Omar Hooda, Adv.
Mr.Jaspal Singh, Adv.
Ms.Prianka Rao Khan, Adv.
Ms.Namra Nasir, Adv.
Mr.Zafar Khurshid, Adv.
Mr.Gautam Talukdar, AOR
Mr.Vipin Nair, AOR
Ms.Jyoti Mendiratta, AOR
Ms.Archana Pathak Dave, AOR
In T.C.(C)No.151/13 Mrs.Geetha Kovilan, Adv.
WP(C)No.494/12 etc.etc. 4
In WP(C)No.372/17 Mr.Bhanu Pratap Singh, Adv.
Mr.Pranaya Kumar Mohapatra, AOR
In WP(C) 1014/17 Mr.Arvind P.Datar, Sr.Adv.
Mr.Rahul Unnikrishnan, Adv.
Mr.Deepayan Mandal, AOR
Mr.Apar Gupta, Adv.
Petitioner-in-person
Ms.Anindita Pujari, Adv.
Ms.Kavita Bhardwaj, Adv.
Mrs.Pragya Baghel, AOR
For Respondent(s) Mr.K.K. Venugopal, AG
Applicant(s) Mr.Zoheb Hossain, Adv.
Mr.Ankur Talwar, Adv.
Ms.Shradha Deshmukh, Adv.
Ms.Charanya L.,Adv.
Mr.Rohit Bhat, Adv.
Mr.Rajat Nair, Adv.
Mr.Kanu Aggarwal, Adv.
Ms.Adeeba Mujahid, Adv.
Mr.Rajendra Dangwal, Adv.
Mr.Piyush Goyal, Adv.
Mr.Palash Maheshwari, Adv.
Ms.Bhavita Kumar, Adv.
Mr.Vivek Gurnani, Adv.
Ms.Priyanka Walesha, Adv.
Mr.S.S.Shamshery, Adv.
Mr.Harish V.Shenkar, Adv.
Ms.Rukmani Bobde, Adv.
Mr.R.Balasubramaniam, Adv.
Ms.Aarti Sharma, Adv.
Mr.Santosh Kr.Vishwakarma, Adv.
Mr.Raj Bahadur, Adv.
Mr.M.K.Maroria, Adv.
For State of Guj. Mr.Rakesh Dwivedi, Sr.Adv.
Mr.Zoheb Hussain, Adv.
Ms.Sansriti Pathak, Adv.
Ms.Shodhika Sharma, Adv.
Ms.Hemantika Wahi, AOR
For UIDAI Mr.Rakesh Dwivedi, Sr.Adv.
Mr.Zoheb Hussain, Adv.
Ms.Sansriti Pathak, Adv.
Mr.Rajendra Dangwal, Adv.
In WP(C)932/13 & Mr.Jayant Bhushan, Sr. Adv.
WP(C) 37/15 Mr.Kuldeep S. Parihar, Adv.
WP(C)No.494/12 etc.etc. 5
Mr.H.S.Parihar, AOR
In IA 6537/18 & Mr.P.V.Surendra Nath, Sr.Adv.
IA 6666/18 in Ms.Resmitha R.Chandran, Adv.
WP(C)342/17 Ms.Lekha Sudhakaran, Adv.
Mr.Sajan Poovayya, Sr.Adv.
Mr.Mahesh Agarwal, Adv.
Mr.Priyadarshi Banerjee, Adv.
Mr.Pratibhanu Singh Kharola, Adv.
Mr.Saransh Kumar, Adv.
Mr.Saransh Jain, Adv.
Mr.Madhavam Sharma, Adv.
Mr.Meka Venkata Rama Krishna, Adv.
For State of Mr. Nishe Rajan Shonker, Adv.
Kerala Ms.Anu K.Joy, Adv.
Mr.Alim Anvar, Adv.
For Intervenor Syed Jafar Alam, Adv.
In IA 5890/18 Ms.Shivani Khandekar, Adv.
Ms.Khushbu Jain, Adv.
Mr.Sriram P., Adv.
Mr.Vishnu Shankar M.S., Adv.
Ms.Athira G.Nair, Adv.
Mr.Bipindra N.C., Adv.
For State of Ms.Aruna Mathur, Adv.
Sikkim Mr.Avneesh Arputham, Adv.
Ms.Anuradha Arputham, Adv.
Ms.Simran Jeet, Adv.
For M/S.Arputham Aruna & Co., AOR
For State of Mr.Zoheb Hossain, Adv.
Maharashtra Mr.Katneshwarkar, Adv.
For State of Mr. Edward Belho, AAG
Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr.Z.H.Isaac Haiding, Adv.
M/S. Lawyer S Knit & Co, AOR
M/s. Meharia & Company, Advs. [AOR]
I.A.No.8/2013 In Mr.Sai Krishna Rajagopal, Adv.
WP(C)No.494/12 Mr.Julien George, Adv.
Ms.Arundhati Gopal, Adv.
Mr.Arjun Ranganathan, Adv.
Ms.Vaneesha Jain, Adv.
WP(C)No.494/12 etc.etc. 6
Mr.Nikhil Nayyar, Adv.
Mr.Milind Kumar, AOR
Mr. M. Shoeb Alam, AOR
Ms.Fauzia Shakil, Adv.
Mr.Ujjwal Singh, Adv.
Mr.Mojahid Karim Khan, Adv.
Mr.Dinkar Kalra, AOR
Mr.Gopal Singh, AOR
Ms.Rashmi Singhania, AOR
For State of Mr.S. Udaya Kumar Sagar, AOR
Telangana Mr.Mrityunjai Singh, Adv.
For State of Mr.Tapesh Kumar Singh, AOR
Jharkhand Mohd.Waquas, Adv.
Mr.Aditya Pratap Singh, Adv.
Mr.Jayesh Gaurav, Adv.
Mr.Ratan Kr.Choudhuri, Adv.
WP(C)No.494/12 Ms.Savita Singh, AOR
Mr.Jayant Mohan, AOR
For TRAI Mr.Sanjay Kapur, AOR
Ms. Mansi Kapur, Adv.
Ms. Megha Karnwal, Adv.
Ms. Shubhra Kapur, Adv.
For State of Mr.Ranjan Mukherjee, AOR
Meghalaya Mr.Daniel Stone Lyngdoh, Adv.
Mr.K.V.Kharlyngdoh, Adv.
For State of Mr.K.N. Madhusoodhanan, Adv.
Mizoram Ms.Nitya Madhusoodhanan, Adv.
Mr.T. G. Narayanan Nair, AOR
For Govt. of Mr.V. G. Pragasam, AOR
Puducherry Mr.S.Prabu Ramasubramanian, Adv.
Mr.S.Manuraj, Adv.
Mr.Jagjit Singh Chhabra, AOR
For State of Mr.Jatinder Kumar Bhatia, Adv.
Uttarakhand Mr.Ashutosh Kumar Sharma, Adv.
Mr.Manish Vashishtha, AOR
WP(C)No.494/12 etc.etc. 7
For State of Mr. Anil Grover, AAG
Haryana Mr.Satish Kumar, Adv.
Mr. Shivam Kumar, Adv.
Mr. Sanjay Kumar Visen, AOR
For UT of Mr. Bhupesh Narula, Adv.
Andaman & Mr. K.V. Jagdishvaran, Adv.
Nicobar Admn. Mrs. G. Indira, Adv.
Ms.Radhika Chaturvedi, Adv.
Mr.Hitesh Kumar Sharma, Adv.
Mr.S.K.Rajora, Adv.
Dr.(Mrs.)Vipin Gupta, Adv.
For State of A.P. Mr. Guntur Prabhakar, Adv.
Ms.Prerna Singh, Adv.
Ms.Ruchi Kohli, AOR
In I.A.No.32/15 In Mr.S.Mukherjee, Adv.
WP(C)No.494/12 Mr.Manoj K. Mishra, AOR
Mr.Umesh Dubey, Adv.
Mr.Ashish Kumar Mishra, Adv.
Mr.Varinder Kumar Sharma, AOR
Mr.Aniruddha P. Mayee, AOR
Mr.Garvesh Kabra, AOR
Mr.Harish Pandey, AOR
In I.A.Nos.18 & 19/ Mr.Ashok Mathur, Adv.
2015 in WP(C) No. Mr.R.Sudhinder, Adv.
494/2012 Mr.Saumya Mehrotra, Adv.
Ms.Amrita Sarkar, Adv.
Mr.Anip Sachthey, AOR
Ms.Anitha Shenoy, AOR
For State of W.B. Mr.Chanchal Kumar Ganguli, AOR
Intervenor-in-person, AOR
For ECI Mr.Amit Sharma, AOR
Mr.Dipesh Sinha, Adv.
Ms.Ayiala I., Adv.
Applicant-in-person
WP(C)No.494/12 etc.etc. 8
Ms.Pallavi Pratap, AOR
Mr.K.V.Vijayakumar, Adv.
Ms.Maitreyee Mishra, Adv.
Mr.Kiran Karan Chawla, Adv.
Mr.Jogy Scaria, AOR
In TP(C)1796/13 Mr.Wills Mathews, Adv.
Ms.Anu George Canjanath Oppil, Adv.
Mr.Rabin Majumder, AOR
Mr.Harsh Kaushik, AOR
Mr.K. R. Sasiprabhu, AOR
In WP(C)1058/17 Dr.Lalit Bhasin, Adv.
Ms.Nina Gupta, Adv.
Ms.Palak Chadha, Adv.
Ms.Shireen Shukla, Adv.
Mr. Mudit Sharma, AOR
Mr. M. P. Vinod, AOR
For State of Mr.Leishangthem Roshmani Kh., Adv.
Manipur Ms.Maibam Babina, Adv.
For State of Pb. Mr.Karan Bharihoke, Adv.
For State of Assam Mr.Shuvodeep Roy, Adv.
For State of Mr.Shuvodeep Roy, Adv.
Tripura Mr.Rituraj Biswas, Adv.
For State of Mr.Anil Shrivastav, Adv.
Arunachal Pradesh
Mr.Suhaan Mukerji, Adv.
Ms.Astha Sharma, Adv.
Mr.Vishal Prasad, Adv.
Mr.Amjid Maqbool, Adv.
Mr.Amit Verma, Adv.
For PLR Chambers and Co., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr.Shyam Diwan, learned senior counsel for the petitioner, in rejoinder, concluded his arguments. Thereafter, Mr.Gopal Subramanium, learned senior counsel commenced his WP(C)No.494/12 etc.etc. 9 arguments, which remained inconclusive.
Let these matters be listed on 10.05.2018 for further hearing.
(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar