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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The District Council of Culture Rules, 1994

(3)The executive authority of the society shall be vested in the Council. The Council shall-
(a)implement the programmes, schemes and projects for which funds are available; and
(b)furnish its recommendations on matters referred to it by the State Government.