Section 1(2) in THE KARNATAKA GOOD SAMARITAN AND MEDICAL PROFESSIONAL (PROTECTION AND REGULATION DURING EMERGENCY SITUATIONS) ACT, 2016
(2)It shall come into force on such 1[date]1 as the State Government may, by notification, appoint.The Act came into force on 03.05.2019 vide notification No HFW 109 CGE 2018, Bangalore, Dated:3rd May 2019.
