Section 2(13) in The Bombay Provincial Municipal Corporations Act, 1949
(13)"dairy" includes any farm, cattle-shed, milk store, milk shop, or other place from which milk is supplied for sale or in which milk is kept for the purposes of sale or manufactured for into butter, ghee, cheese, curds or dried or condensed milk for sale and in the case of a dairyman who does not occupy only place for the sale of milk, includes the place where he keeps the vessels used by him for the sale of milk but does not include a shop or other place in which milk is sold for consumption on the premises only;'
