Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(13) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011 (13)lightening arrestors of standard or approved types shall be provided wherever they are necessary.
