Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Goa - Subsection Section 67(2) in The Goa Panchayat Raj Act, 1994 (2)Subject to the provisions of sub-section (3), the grant of any permission under subsection (1) may be subject to such conditions as may be imposed by the Government or the authorized officer in each case or specified generally.
