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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Gurbakhash Singh vs . Anju Bala. on 3 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Gurbakhash Singh vs. Anju Bala.

FAO (FC) No. 2 of 2023.

.

03.05.2023. Present: Mr. Arun Kaushal, Advocate, for the appellant.

Mr. Jai Ram Sharma, Advocate, for the respondent.

Learned counsel for the parties are in agreement r to explore the possibility of amicable settlement by referring the matter for mediation.

In view of the above, matter is referred for mediation of Shri S.C. Sharma, Senior Advocate, with direction to the parties to appear before the learned Mediator on the date fixed by him in consultation of the parties through their counsel and also to appear on subsequent dates by extending active cooperation for effective mediation. Records be made available to the learned Mediator.

List for report of the learned Mediator on 14.06.2023.


                                                   (Vivek Singh Thakur)
                                                        Judge


                                                         (Sushil Kukreja)
              May 03, 2023                                       Judge
               (cm)




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