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[Cites 0, Cited by 0] [Section 14(11)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(11)(b) in West Bengal Municipal Corporation Act, 2006

(b)admit the petition wholly or in part and declare any member or members of such recognised political party to be disqualified under subsection (1) for being Councillor or Councillors of the Corporation.