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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1)(b) in The Board's Excise Rules, 1965

(b)at least two, hours before the time entered for mashing or dissolving, the quantity of malt and unmarred corn, rice, ricegrits, flaked rice, maize grits, flaked maize, separately;