Section 30(5)(III) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(5)(III) in Uttar Pradesh Motor Vehicles Taxation Act, 1997

(III)Window- 142.5 centimeters wide fitted with safety glasses conforming to the specification laid down in rule 100 of Central Motor Vehicles rules 1989.

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State of Uttar Pradesh - Subsection

Section 30(5)(III) in Uttar Pradesh Motor Vehicles Taxation Act, 1997