Kerala High Court
*T.K. Narayanan vs T.K. Madhavan
Author: B.Kemal Pasha
Bench: B.Kemal Pasha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE B.KEMAL PASHA
TUESDAY,THE 10TH DAY OF JUNE 2014/20TH JYAISHTA, 1936
AS.No. 489 of 2000 (C)
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OS.NO. 210/1988 OF IST ADDL.SUB COURT, ERNAKULAM
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APPELLANT(S)/PLAINTIFF :
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*T.K. NARAYANAN,SON OF KANDU,
THACHANATTU HOUSE, SOUTH CHITTOOR,
KANAYANNUR TALUK, ERNAKULAM DISTRICT. (DIED)
**ADDL.A2 TO A5 IMPLEADED
**A2: T.N.JAYASREE,W/O.JOSHY,AGED 45,
RESIDING AT POOVATHUMKADAVIL HOUSE,
KODUNGALLOOR.
**A3: T.N.RENUKA,W/O.SHAJI,AGED 43,
RESIDING AT MOOTHAPARAMBIL HOUSE,
ELAMKUNNAPUZHA.
**A4: T.N.KUNJUMOL,D/O. LATE NARAYANAN,AGED 40,
RESIDING AT THACHANATTU HOUSE, SOUTH CHITTOOR,
ERNAKULAM DISTRICT.
**A5: T.N.GOPAKUMAR,S/O.LATE NARAYANAN,AGED 34,
BANK EMPLOYEE, RESIDING AT THACHANATTU HOUSE,
SOUTH CHITTOOR, ERNAKULAM DISTRICT.
**THE LEGAL REPRESENTATIVES OF THE DECEASED SOLE APPELLANT ARE
IMPLEADED AS ADDL.APPELLANTS 2 TO 5 VIDE ORDER DATED 19/12/13 IN
CMP.NO.1262/03.
BY ADVS.SRI.BABU KARUKAPADATH
SMT.M.A.VAHEEDA BABU
SRI.JAGAN GEORGE
SRI.K.A.NOUSHAD
SRI.P.G.PRAMOD
RESPONDENT(S)/DEFENDANTS :
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1. T.K. MADHAVAN,SON OF KANDU,
THACHANATTU HOUSE, SOUTH CHITTOOR,
CHERANELLOOR VILLAGE, KANAYANNUR TALUK,
ERNAKULAM DISTRICT.
2. ALLY MADHAVAN, WIFE OF T.K.MADHAVAN (DIED).
sts 2/-
-2-
A.S.NO.489/2000
3. MANJULA, DAUGHTER OF T.K.MADHAVAN,
THACHATTU HOUSE, 'KRISHNA KRIPA', INDIRA NAGAR,
SOUTH KADAVANTHRA, ELAMKULAM VILLAGE.
4. GAYATHRI, DAUGHTER OF T.K.MADHAVAN, WIFE OF ASOKAN,
THACHANATTU HOUSE, SOUTH CHITTOOR, CHERANELLOOR VILLAGE,
KANAYANNUR TALUK.
5. LATHIKA, DAUGHTER OF T.K.MADHAVAN, WIFE OF SHIBU,
M.K.ENTERPRISES, NEAR CHAMPAKKARA BRIDGE.
6. VINOD, SON OF T.K.MADHAVAN, THACHATTU HOUSE,
SOUTH CHITTOOR, CHERANELLOOR VILLAGE, KANAYANNUR TALUK.
7. MINI, DAUGHTER OF T.K.MADHAVAN, THACHANATTU HOUSE,
SOUTH CHITTOOR, CHERANELLOOR VILLAGE, KANAYANNUR TALUK.
(RESPONDENTS 3 TO 7 ARE THE LEGAL REPRESENTATIVES OF
DECEASED 2ND RESPONDENT ALLY MADHAVAN)
8. THE PRESIDENT, SERVICE CO-OPERATIVE BANK LTD., NO.62,
CHERANELLOOR, CHERANELLOOR VILLAGE, KANAYANNUR TALUK.
R8 BY ADVS. SRI.S.SHYAM,
SRI.T.G.LELLU LAL
SRI.BOBBY MATHEW KOOTHATTUKULAM
SMT.V.MANJUSHA
THIS APPEAL SUITS HAVING BEEN FINALLY HEARD
ON 10-06-2014, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
B.KEMAL PASHA, J.
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A.S. No. 489 of 2000
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Dated this the 10th day of June, 2014
J U D G M E N T
No representation for the appellant. Last time also there was no representation for the appellant. Appeal stands dismissed for default. There is no order as to costs.
Sd/- B. KEMAL PASHA, JUDGE ul/-
[True copy] P.S. to Judge B. KEMAL PASHA, J
------------------------------- A.S.No. 489 of 2000
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J U D G M E N T 10th day of June, 2014