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Himachal Pradesh High Court

Suresh Bala vs . State Of H. P. & Ors. on 8 July, 2022

Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

Suresh Bala vs. State of H. P. & Ors.

CWP No. 4528 of 2022 08.07.2022 Present : Mr. Sumit Himalvi, Advocate, for the .

petitioner.

Mr. Vikrant Chandel, Dy. A.G., for respondents- State.

List on 11.07.2022.

(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 8th July, 2022 (sanjeev) ::: Downloaded on - 08/07/2022 20:06:29 :::CIS