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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(1)(f) in Sri Venkatesware Institute of Medical Science University Act, 1995

(f)the powers and duties of the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] and other officers and employees of the Institute;