Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Bihar - Subsection Section 53(2)(g) in The Bihar Value Added Tax Act, 2005 (g)the name and address of the printer and first and last serial number of tax invoices printed and supplied by him to the dealer.