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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(k) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(k)"Family" means:-
(i)In the case of a male member, his wife and his un-married dependant Children;
(ii)In case of female member, her husband and her Unmarried dependant children,