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State of Jharkhand - Section

Section 78 in The Bihar School Examination Board Regulations, 1964

78.

Absence from duty without leave previously obtained is opposed to discipline. Application for leave shall ordinarily be submitted one month before the commencement of the period of leave to enable the necessary arrangements to be made for the performance of the absentee's duties during his absence. Should the application not be submitted in proper time, the leave applied for may be refused or postponed.