Delhi High Court - Orders
Footprints Childcare Pvt Ltd vs Bks Educational Trust & Ors on 1 August, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 202/2025 & I.A. 6039/2025 I.A. 6042/2025
FOOTPRINTS CHILDCARE PVT LTD .....Plaintiff
Through: Ms. Aarzoo Aneja and Mr. Vishesh
Kumar, Advocates
versus
BKS EDUCATIONAL TRUST & ORS. .....Defendants
Through: Ms. Smita Dikshit, Advocate
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 01.08.2025 Learned counsel for the parties state that parties have arrived at a settlement and requests for an adjournment to enable filing of the agreement.
At joint request, list on 04.09.2025.
MANMEET PRITAM SINGH ARORA, J AUGUST 1, 2025/mt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 23:00:22