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Jharkhand High Court

Palamu Disrtict Charm Asthi Sa vs State Of Jharkhand & Ors. on 14 August, 2012

Author: Aparesh Kumar Singh

Bench: Aparesh Kumar Singh

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    W. P. (C) No. 1825 of 2007
      Palamau District Charm Asthi Sangrahan 
      Sansadhan Audyogik Sahyog Samiti                           ...   Petitioner
                                        Versus
      The State of Jharkhand & others                      ..... Respondents
                                        ­­­­­­­
      CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH
                                        ­­­­­­
      For the Petitioner                       : None.
      For the Respondents                      : J. C. to G.P.IV
                                        ­­­­­­

04/14.08.2012

No one appears on behalf of the petitioner. On the last occasion  also no one appeared on behalf of the petitioner.

Since, no one appears on behalf of the petitioner even today to  press this application, this writ petition is dismissed for default. 

(Aparesh Kumar Singh,J) jk