Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Telangana - Subsection Section 37(1)(a) in Telangana Mutually Aided Co-Operative Societies Act, 1995 (a)among members, past members or a persons claiming through members, past members and deceased members; or