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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(iii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(iii)The Commission may adopt requisite principle for computing surcharge which shall compensate for the entire loss of cross subsidy for any given category of open access customers to whom supply is given.