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State of Odisha - Section

Section 19 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

19. Inter se Seniority.

- The seniority of the persons appointed by way of direct recruitment or by promotion to posts in the service in any particular year shall be determined with reference to their position in their respective select list or approved merit lists, as the case may be:Provided that, if there are appointments by promotion and also by direct recruitment, in one year, the person appointed on promotion shall be enblock senior to the direct recruits:Provided further that seniority of person appointed under Orissa Civil Services (Rehabilitation Assistance)) Rules, 1990 in the grade or cadre of the service or posts in which the appointment is made shall be fixed below the persons recruited and appointed in that grade or cadre in that particular year as per the provision of these rules.