Section 29(4) in The Alipurduar University Act, 2018
(4)The Council for Undergraduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education shall consist of the following members:-(i)the Vice-Chancellor--Chairman;(ii)the Dean of the Faculty Council for Post-graduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education;(iii)the Principal or Principals of the concerned affiliated colleges;(iv)not more than four teachers, not belonging to the same Department, participating in the subjects concerned elected by such teachers from amongst themselves in such manner as may be provided by the Statutes;(v)two persons having special knowledge in the subject concerned nominated by the Vice-Chancellor; and(vi)two student representatives pursuing Undergraduate studies in the affiliated colleges of the University to be elected by such students of the affiliated colleges from amongst themselves in such manner as may be provided by the Statutes:Provided that no two student representative shall be elected from the same stream of education:Provided further that the student representatives referred under this clause shall not be permitted to take part in any meeting of the Faculty Council in which, in the opinion of the Executive Council. any of the minutes of any such meeting may prejudicially affect the general interest of the students.
