Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 18 in Pepsu Road Transport Corporation Rules, 1977

18. Termination of service.

- Except as otherwise expressly provided by the terms of a contract in any individual case, the State Government may terminate the services of the General Manager or the Chief Accounts Officer who is not a Government employee, by giving him six months' notice.