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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(gg) in The Tamil Nadu Co-Operative Societies Act, 1983

(gg)provide for the prescription by the Registrar of rates of traveling allowance, daily allowance, sitting fees and other compensatory allowance to the members of the societies and of the boards;