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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Mizoram - Subsection

Section 49(3) in Mizoram Cooperative Societies Act, 2006

(3)If persons belonging to reserved categories failed to get elected in the normal course of election, the management committee shall co-opt at least such member of members not defeated in the election, belonging to such reserved categories specified under sub-section (l).