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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(2) in The Goa Panchayat Raj Act, 1994

(2)Such application for a licence shall be accompanied by a plan of the place to be licensed showing the locality, boundary and extent thereof, the name of the owner or person or community interested therein, the system of management and such other particulars as the Panchayat may require,-