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[Cites 0, Cited by 0] [Section 13A(1)] [Section 13A] [Entire Act]

State of Haryana - Subsection

Section 13A(1)(f) in The Haryana Municipal Act, 1973

(f)if he fails to pay an arrear of any kind due to him to any Primary Agriculture Co-Operative Society, District Central Co-operative Bank and District Primary Co-operative Agriculture Rural Development Bank; or