Section 18(2)(vii) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(vii) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948

(vii)the form and the method of filing appeals or applications under this Act and the method of presentation of and the court-fee leviable on such applications and appeals; and

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State of Punjab - Subsection

Section 18(2)(vii) in The East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948