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State of Rajasthan - Section

Section 3A in Rajasthan Case Flow Management Rules, 2006

3A.

(a)The petitions in the Fast Track shall invariably be disposed of within a period not exceeding six months.
(b)The petitions in the Normal Track shall be disposed of within a period not exceeding a year.
(c)The petitions in the Slow Track shall be disposed of within a period not exceeding two years.