Supreme Court - Daily Orders
K.C. Ninan vs Kerala State Electricity Board &Amp ... on 14 September, 2022
Bench: D.Y. Chandrachud, Hima Kohli, Pamidighantam Sri Narasimha
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ITEM NO.101 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2109-2110/2004
K.C. NINAN Appellant(s)
VERSUS
KERALA STATE ELECTRICITY BOARD & ORS. Respondent(s)
WITH
C.A. No. 5312-5313/2005 (IX)
C.A. No. 7303/2005 (III)
SLP(C) No. 2880/2007 (III)
SLP(C) No. 37871/2012 (III)
SLP(C) No. 8197-8198/2014 (III)
SLP(C) No. 19878/2014 (III)
SLP(C) No. 73/2015 (III)
(WITH IA No. 37937/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
11563/2018 – DETAGGING, IA No. 167115/2021 - MODIFICATION)
SLP(C) No. 13400/2018 (III)
C.A. No. 2108/2004 (XI-A)
C.A. No. 5314/2005 (IX)
C.A. No. 6587/2005 (IX)
SLP(C) No. 6068/2006 (IX)
SLP(C) No. 10732/2006 (IX)
C.A. No. 3018/2007 (IX)
SLP(C) No. 24502/2010 (XIV)
Signature Not Verified
SLP(C) No. 9092-9094/2013 (III)
Digitally signed by
CHETAN KUMAR
Date: 2022.09.14
15:28:57 IST
Reason:
SLP(C) No. 18280/2013 (III)
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C.A. No. 3640/2022 (XVI)
(WITH I.A No. 30091/2021 APPLICATION FOR SEEKING CERTAIN INTERIM
DIRECTIONS, IA No. 30091/2021 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 14-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Ms. Sayaree Basu Mallick, Adv.
Mr. Abhinabh Garg, Adv.
Mr. Shashwat Singh, Adv.
Mr. E.C. Agrawala, AOR
Mr. Ranjit Kumar, Sr. Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Kshitij Mittal, Adv.
Mr. Vijay Hansaria, Sr. Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Srija Choudhury, Adv.
Ms. Kavya Jhawar, Adv.
Mr. M.G. Ramachandran, Sr. Adv.
Ms. Srishti Khindaria, Adv.
Mr. Bhargava V. Desai, AOR
Ms. Charu Modi, Adv.
Mr. Deepanshu, Adv.
Mr. Ajit S Bhasme, Sr. Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Mukesh Kumar Pandey, Adv.
Mr. Suresh Kumar Bhan, Adv.
Mr. Sandeep Joshi, Adv.
Ms. Ritu Rastogi, Adv.
Ms. Mohini Kumari, Adv.
Mr. Aman, Adv.
Mr. E. M. S. Anam, AOR
Mr. Puneet Jain, Adv.
Mr. Christi Jain, Adv.
Mr. Yogit Kamat, Adv.
Mr. Mann Arora, Adv.
Mr. Umang Mehta, Adv.
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Ms. Shruti Singh, Adv.
Ms. Pratibha Jain, AOR
Mr. Romy Chacko, AOR
Mr. Sudesh Kumar Singh, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Nikhil Jain, AOR
Mr. Susheel Tomar, Adv.
Mr. Puneet Singh Bindra, Adv.
Mr. Satya Prakash, Adv.
Mr. Vinod Kumar Jain, Adv.
Mr. Prashant Mohla, Adv.
Ms. Simran Jeet, Adv.
Mr. Yasharth Kant, Adv.
Ms. Zinnea Mehta, Adv.
Mr. Shrirang B. Varma, Adv.
Mr. Sagar Juneja, Adv.
Mr. Harshit Sethi, Adv.
Mr. Neeraj Kumar Verma, Adv.
For Respondent(s) Mr. Vijay Hansaria, Sr. Adv.
Ms. Kavya Jhawar, Adv.
Ms. Sneha Kalita, AOR
Mr. MG Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Mr. Anand Ganesan, Adv.
Ms. Srishti Khindaria, Adv.
Ms. Aneesh Bajaj, Adv.
Mr. Shekhar Naphade, Sr. Adv.
Mr. Amar Dave, Adv.
Ms. Nandini Gore, Adv.
Ms. Neha Khandelwal, Adv.
Ms. Ramya Khanna, Adv.
Ms. Farah Hashmi, Adv.
Dr. Prashant Pratap, Adv.
Mr. Kumar Mitakshar, Adv.
Mr. Yashwant Gaggar, Adv.
Mrs. Manik Karanjawala, AOR
Mr. Rana Mukherjee, Sr. Adv.
Mr. R.B. Phookan, Adv.
Ms. Neha Tandon, Adv.
Mr. Shailesh Madiyal, AOR
Mr. Amar Dave, Adv.
Mr. Chirag M. Shroff, AOR
Ms. Ruby Singh Ahuja, AOR
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Mr. Raj Singh Rana, AOR
Mr. Vijay K Verma, Adv.
Ms. Akshita Mohnot, Adv.
Mr. Rajat Srivastav, Adv.
Mr. Praveen Chaturvedi, AOR
Mr. M.Y. Deshmukh, Adv.
Ms. Manjeet Kirpal, Adv.
Ms. Adveetiya Sharma, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Ashok Mathur, AOR
Mr. Purvish Jitendra Malkan, AOR
Mr. Alok Kumar, Adv.
Mrs. Dharita Purvish Malkan, Adv.
Ms. Nandini Chhabra, Adv.
Mr. Vismay Malkan, Adv.
Ms. Dhruva Kumar, Adv.
Mr. Romy Chacko, AOR
Mr. Chandan Kumar Mandal, Adv.
Mr. Shakti Chand Jaidwal, Adv.
Mr. Sudesh Kumar Singh, Adv.
Mr. D.N. Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Ms. Disha Ray, Adv.
Mrs. Sumita Ray, AOR
Mr. P. V. Dinesh, AOR
Mr. Raghenth Basant, Adv.
Mr. Rahul Raj Mishra, Adv.
Mr. Bineesh K., Adv.
Mr. Ashwini Kumar Singh, Adv.
Mr. Sudhir, Adv.
Mr. Parinay Deep Shah, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Shivaji M. Jadhav, AOR
Mr. Brij Kishor Sah, Adv.
Ms. Shivani Rautela, adv.
Ms. Apurva, Adv.
Mr. Adarsh Kumar Pandey, Adv.
M/S. Ap & J Chambers, AOR
Mr. Jatin Zaveri, AOR
Mr. T. Srinivasa Murthy, Adv.
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Mr. P. N. Gupta, AOR
Mrs. Bharti Gupta, Adv.
Mr. Ram Lal Roy, AOR
Ms. Anukriti Sugam, Adv.
Mr. Bharat Patel, Sr. Adv.
Mr. Abhijeet Sinha, AOR
Mr. P. V. Yogeswaran, AOR
Mr. P.S. Patwalia, Sr. Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Sidhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Akash Singh, Adv.
Ms. Harshika Verma, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Ravindra Kumar, Sr. Adv.
Ms. Divya Roy, AOR
Mr. Amar Dave, Adv.
Mr. P.S. Sudheer, AOR
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya A. Pande, AOR
Mr. Bharat Bagla, Adv.
Ms. Deepanwita Priyanka, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 We have heard learned counsel for the parties. 2 Leave granted in the Special Leave Petitions. 3 Arguments concluded.
4 Judgment reserved.
65 All the learned counsel appearing on behalf of the contesting parties shall file comprehensive written submissions covering:
(i) The facts of each case; and
(ii) The legal propositions by 5 pm on 21 September 2022.
6 The written submissions shall be emailed to Ms Sneha Kalita, learned counsel, who is requested to prepare a soft copy of one compilation containing all the written submissions. She will email the compilation to the Court Master at [email protected].
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR