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[Cites 0, Cited by 0] [Section 8(1A)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1A)(a) in The West Bengal Lifts And Escalators Act, 1955

(a)in which a lift has been installed but no license for the working of the lift has been applied for in accordance with the previsions of this Act, or