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Prem Kumar Choudhary vs M/S. Bestech India Pvt. Ltd on 25 February, 2025

     ITEM NO.51                           REGISTRAR COURT                 SECTION XVII-A

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

                                         CIVIL APPEAL Diary No(s). 11684/2024

     PREM KUMAR CHOUDHARY                                                        Petitioner(s)

                                                           VERSUS

     M/S. BESTECH INDIA PVT. LTD.                                                Respondent(s)


     Date : 25-02-2025 This petition was called on for hearing today.


     For Petitioner(s) :
                                           Ms. Divya Jyoti Singh, AOR
                                           Mr. Parmanand Yadav, Adv.


     For Respondent(s) :
                                           Mr Lokesh Malik, Adv.
                                            Mr. Sushil Kumar Singh, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Sole respondent has filed counter affidavit. It has been submitted by the ld. Counsel for the petitioner that copy of counter affidavit has not been served on them. Ld. Counsel for the sole respondent to do the needful within two days.

Ld. Counsel for the sole respondent has filed an application seeking permission to file additional documents.

Registry to process the matter for listing before the Hon'ble Court as per rules with all the pending IAs.

SUJATA SINGH Registrar HJ