- Due provisions shall be made in the prison for allowing every inmate, -(a)reasonable opportunity of making verbal requests and complaints, -(i)to the Jailer on each day and to the Superintendent on each week day; and(ii)to the Inspector General or any other inspecting officer during his inspection and to any member of the Board of Visitors during his visit; and(b)reasonable facility for making written requests and complaints to the Inspector General and to any judicial or other proper authority, through approved channel.Chapter-XII Remission, Furlough, Parole and Day-Release
