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[Cites 0, Cited by 0] [Section 3(20A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20A)(o) in The Wild Life (Protection) Amendment Act, 2002

(o)for clause (36), the following clause shall be substituted, namely:-' (36)" wild animal" means any animal specified in Schedules I to IV and found wild in nature;';