Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(e) in Telangana Panchayat Raj Act, 2018

(e)withdrawal of candidatures shall be allowed#on the seventh day upto 3.00 p.m. (whether or not it is a holiday)