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Punjab-Haryana High Court

Raminder Kaur And Ors vs Lovepreet Singh And Ors on 18 October, 2023

                                                                             2023:PHHC:137714
                      104

                                   IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                AT CHANDIGARH

                                                             FAO-6477-2017
                                                             DECIDED ON: 18.10.2023


                      RAMINDER KAUR AND OTHERS
                                                                      .....APPELLANTS

                                                    VERSUS

                      LOVEPREET SINGH AND OTHERS
                                                                      .....RESPONDENTS

                      CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.

                      Present:     Mr. Veneet Sharma, Advocate
                                   for the appellants.

                                   Mr. Aseem Aggarwal, Advocate
                                   for respondent No.3.

                      SANJAY VASHISTH, J (ORAL)

For detailed order, see order of even date passed in FAO-

4609-2016 (O&M) titled as "New India Assurance Company Ltd. vs. Raminder Kaur And Others".

(SANJAY VASHISTH) 18.10.2023 JUDGE Lavisha Whether speaking/reasoned Yes/No Whether reportable Yes/No JAWALA RAM 2023.10.21 12:58 I attest to the accuracy and integrity of this document