Punjab-Haryana High Court
Raminder Kaur And Ors vs Lovepreet Singh And Ors on 18 October, 2023
2023:PHHC:137714
104
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-6477-2017
DECIDED ON: 18.10.2023
RAMINDER KAUR AND OTHERS
.....APPELLANTS
VERSUS
LOVEPREET SINGH AND OTHERS
.....RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Veneet Sharma, Advocate
for the appellants.
Mr. Aseem Aggarwal, Advocate
for respondent No.3.
SANJAY VASHISTH, J (ORAL)
For detailed order, see order of even date passed in FAO-
4609-2016 (O&M) titled as "New India Assurance Company Ltd. vs. Raminder Kaur And Others".
(SANJAY VASHISTH) 18.10.2023 JUDGE Lavisha Whether speaking/reasoned Yes/No Whether reportable Yes/No JAWALA RAM 2023.10.21 12:58 I attest to the accuracy and integrity of this document