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Himachal Pradesh High Court

Ajay Kumar vs . Devesh Kumar & Ors. on 31 March, 2026

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ajay Kumar Vs. Devesh Kumar & ors.

COPC No.88 of 2026 .

31.03.2026 Present: Mr. Prem Chand Verma, Advocate, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for the respondents.

Learned Additional Advocate General prays for and of is granted three weeks' further time to file compliance affidavit.

It is made clear that if the compliance affidavit is not rt filed within the stipulated period, then the respondents shall appear in person before this Court on the next date of hearing.

As prayed for, list on 24.04.2026.

( Sushil Kukreja ) Judge March 31, 2026 (V.Himalvi) ::: Downloaded on - 31/03/2026 20:41:50 :::CIS