Chattisgarh High Court
Raj Kumar Patel vs Coal India Limited 14 Wa/13/2018 ... on 26 July, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WA No. 11 of 2018
Raj Kumar Patel and others Versus Coal India Limited and others
WA/13/2018,WA/48/2018,WA/62/2018,WA/70/2018,WA/71/2018,WA/72/2018,WA/73
/2018,WA/74/2018,WA/75/2018,WA/78/2018,WA/84/2018,WA/86/2018,WA/110/201
8,WA/133/2018,WA/134/2018,WA/155/2018,WA/157/2018,WA/158/2018,WA/172/20
18,WA/508/2018
26.07.2019 Shri K Rohan and Shri Alok Kumar Pandey, counsel for the
appellants.
Shri Vinod Deshmukh, counsel for the respondents.
Learned counsel for the appellants seek for an adjournment stating that a Senior Advocate from out of the State wants to address the Court.
Post the appeal along with other connected matters in the week commencing 5th August, 2019.
Sd/- Sd/-
(PR Ramachandra Menon) (Parth Prateem Sahu)
CHIEF JUSTICE JUDGE
padma