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Chattisgarh High Court

Raj Kumar Patel vs Coal India Limited 14 Wa/13/2018 ... on 26 July, 2019

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                       WA No. 11 of 2018
                 Raj Kumar Patel and others Versus Coal India Limited and others

        WA/13/2018,WA/48/2018,WA/62/2018,WA/70/2018,WA/71/2018,WA/72/2018,WA/73
        /2018,WA/74/2018,WA/75/2018,WA/78/2018,WA/84/2018,WA/86/2018,WA/110/201
        8,WA/133/2018,WA/134/2018,WA/155/2018,WA/157/2018,WA/158/2018,WA/172/20
                                     18,WA/508/2018




    26.07.2019         Shri K Rohan and Shri Alok Kumar Pandey, counsel for the
                 appellants.

                       Shri Vinod Deshmukh, counsel for the respondents.

Learned counsel for the appellants seek for an adjournment stating that a Senior Advocate from out of the State wants to address the Court.

Post the appeal along with other connected matters in the week commencing 5th August, 2019.

                                 Sd/-                              Sd/-
                       (PR Ramachandra Menon)            (Parth Prateem Sahu)
                            CHIEF JUSTICE                       JUDGE




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