Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Kerala - Section Section 5 in Kerala Marine Fishing Regulation Act, 1980 5. Power to restrict and regulate fishermen in fishing vessels.— No owner of a fishing vessel shall allow any person in the fishing vessel unless he possesses Aadhar”.
