Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Idbi Bank Limited vs Rakshit Dhirajlal Doshi on 16 January, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                           IN THE SUPREME COURT OF INDIA
                                            CIVIL APPELLATE JURISDICTION

                                               Civil Appeal No 129 of 2023


     IDBI Bank Limited                                                           .... Appellant(s)


                                                           Versus


     Rakshit Dhirajlal Doshi & Ors                                               ....Respondent(s)




                                                         ORDER

1 We find no error in the order of the National Company Law Appellate Tribunal, Principal Bench, New Delhi dated 15 November 2022 in Company Appeal (AT) (Insolvency) No 658 of 2022.

2 The appeal is accordingly dismissed.

3 Pending application, if any, stands disposed of.

..…..…....…........……………….…........CJI. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Pamidighantam Sri Narasimha] …..…..…....…........……………….…........J. Signature Not Verified [J B Pardiwala] Digitally signed by Sanjay Kumar Date: 2023.01.17 12:23:26 IST New Delhi;

Reason:

January 16, 2023
-S-
ITEM NO.30                     COURT NO.1                        SECTION XVII

                  S U P R E M E C O U R T O F                I N D I A
                          RECORD OF PROCEEDINGS

                        Civil Appeal       No(s).129/2023

IDBI BANK LIMITED                                                 Appellant(s)

                                        VERSUS

RAKSHIT DHIRAJLAL DOSHI & ORS.                                    Respondent(s)

(FOR ADMISSION and IA No.4189/2023-STAY APPLICATION) Date : 16-01-2023 This appeal was called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE J.B. PARDIWALA For Appellant(s) Mr. Sidharth Barua, Adv.
Mr. Praful Jindal, Adv.
Mr. Faisal Sherwani, AOR For Respondent(s) Ms. Vaishnavi Viswanathan, Adv.
Mr. Arunava Mukherjee, AOR UPON hearing the counsel the Court made the following O R D E R 1 The appeal is dismissed in terms of the signed order.
2 Pending application, if any, stands disposed of.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR (Signed order is placed on the file)