Supreme Court - Daily Orders
Idbi Bank Limited vs Rakshit Dhirajlal Doshi on 16 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No 129 of 2023
IDBI Bank Limited .... Appellant(s)
Versus
Rakshit Dhirajlal Doshi & Ors ....Respondent(s)
ORDER
1 We find no error in the order of the National Company Law Appellate Tribunal, Principal Bench, New Delhi dated 15 November 2022 in Company Appeal (AT) (Insolvency) No 658 of 2022.
2 The appeal is accordingly dismissed.
3 Pending application, if any, stands disposed of.
..…..…....…........……………….…........CJI. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Pamidighantam Sri Narasimha] …..…..…....…........……………….…........J. Signature Not Verified [J B Pardiwala] Digitally signed by Sanjay Kumar Date: 2023.01.17 12:23:26 IST New Delhi;
Reason:
January 16, 2023
-S-
ITEM NO.30 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).129/2023
IDBI BANK LIMITED Appellant(s)
VERSUS
RAKSHIT DHIRAJLAL DOSHI & ORS. Respondent(s)
(FOR ADMISSION and IA No.4189/2023-STAY APPLICATION) Date : 16-01-2023 This appeal was called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE J.B. PARDIWALA For Appellant(s) Mr. Sidharth Barua, Adv.
Mr. Praful Jindal, Adv.
Mr. Faisal Sherwani, AOR For Respondent(s) Ms. Vaishnavi Viswanathan, Adv.
Mr. Arunava Mukherjee, AOR UPON hearing the counsel the Court made the following O R D E R 1 The appeal is dismissed in terms of the signed order.
2 Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR (Signed order is placed on the file)