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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(3)If any question arises whether a party is political or whether any organisation takes part in politics or whether any movement or activity falls within the scope of sub-regulations (1) and (2) the decision of the Board thereon shall be final.