Bombay High Court
Santosh Bhillusingh Rathod vs The State Of Maharashtra on 3 November, 2021
Author: Surendra P. Tavade
Bench: Surendra P. Tavade
30 aba2649-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TRUSHA CRIMINAL APPELLATE JURISDICTION
TUSHAR
MOHITE
Digitally signed by
TRUSHA TUSHAR
MOHITE
ANTICIPATORY BAIL APPLICATION NO.2649 OF 2021
Date: 2021.11.04
19:24:25 +0530
Santosh Bhillusingh Rathod ... Applicant
Vs
The State of Maharashtra ... Respondent
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Mr.S.V.Sadavarte for the applicant
Ms.P.P.Shinde, A.P.P. for the State
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CORAM : SURENDRA P. TAVADE, J.
(Vacation Court) DATE : NOVEMBER 03, 2021 P.C. :
. Heard.
2. In the present application, the applicant is seeking directions from this Court for his release on bail in the event of arrest in connection with the FIR vide C.R.No. 0392 of 2021 registered with Talegaon, Dhabade Police Station, District - Pune for the ofence punishable u/s 420, 465, 467, 468, 471 r/w 34 of the Indian Penal Code.
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30 aba2649-21.doc
3. The learned counsel for the applicant submits that applicant has established a Medical College under the name and style 'Sai Electropathy Medical College & Hospital, Pune (M.S.). He also submits that competent authority i.e. NEHM of India has allowed the applicant to start the institute. He also submits that the Central Government has recognised the competent authority and accordingly, courses of Electropathy or Electro Homeopathy are run by various institutes. Therefore, no ofence is committed by the applicant.
4. Perused F.I.R.
5. It appears that there is substance in the submissions of the learned counsel for the applicant. Therefore, applicant is entitled for interim relief. Therefore, in view of the matter, I pass the following order:
a. In the event of arrest in connection with FIR vide C.R.No. 0392 of 2021 registered with Talegaon, Dhabade Police Station, District - Pune for the ofence punishable u/s 420, 465, 467, 468, 471 r/w 34 of the Indian Penal Code, the applicants be released on PR bond of Rs. 15,000/- with condition to attend Police Station on Monday, Wednesday and Friday between 10.00 a.m. to 12.00 p.m. till further orders.
b. Stand over to 25.11.2021.
(SURENDRA P. TAVADE, J)
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